Calcutta High Court (Appellete Side)
Smt. Sarmistha Nandi & Anr vs Union Of India & Ors on 24 August, 2015
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1
W. P. No.24033 (W) of 2014
Smt. Sarmistha Nandi & Anr.
v.
Union of India & Ors.
24.08.15
SL-39 (S.R.) No one appears on behalf of the petitioners and no accommodation has been sought for.
Accordingly, the writ application is dismissed for default.
(Tapabrata Chakraborty, J.)