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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(4)(d) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(d)be responsible for the preparation of the annual accounts and the budget of the University for the next financial year, and for their presentation to the Executive Council;