Himachal Pradesh High Court
Rajeev Vashisht vs . State Of H.P. And Anr. on 9 January, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rajeev Vashisht Vs. State of H.P. and anr.
.
Cr.MMO No. 1136 of 2022 09.01.2023 Present: Mr. Divya Raj Singh, Advocate, for the petitioner.
Mr. Manoj Chauhan and Mr. Varun Chandel, Additional Advocate Generals, for respondent No.1.
Mr. R.K. Gautam, Sr. Advocate with Mr. Sahil Dixit, Advocate, for respondent No. 2.
Replies on behalf of the respondents stand filed.
Learned counsel for the petitioner seeks time to file rejoinder. Be filed within three weeks.
List thereafter.
( Satyen Vaidya ) Judge 9th January, 2023 (sushma) ::: Downloaded on - 09/01/2023 20:36:41 :::CIS