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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

(4)After considering the application and such additional information or evidence as may be furnished, the prescribed authority shall grant a certificate of enrolment in Form PT-4.