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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(2)(ii) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(ii)Terms and conditions of deputation of executive officers and staff of the Authority, admissible allowances and other conditions of their service in APSADA;