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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(e) in Telangana State Council of Higher Education Act, 1988

(e)"State Council" means the [Telangana] [Substituted by G.O.Ms.No.5, Higher Education (UE) Department, dated 02.08.2014.] State Council of Higher Education constituted under sub-section (1) of section 3;