Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Maharashtra - Subsection Section 44(a) in Maharashtra Factories Rules, 1963 (a)the drinking water supplied to the workers shall from the ast of March to 30th of November in every year be cooled by ice or other effective method:
