Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Madhya Pradesh - Subsection Section 35(i) in The M.P. Swayatta Sahakarita Adhiniyam, 1999 (i)[ to prepare the annual financial statement of accounts; [[Clause (i) subs, by M.P. Act No. 16 of 2010. Prior to substitution it was as under:
