Himachal Pradesh High Court
Inder Jeet Singh vs . State Of H.P. & Ors. on 5 December, 2022
Bench: Sabina, Sushil Kukreja
Inder Jeet Singh vs. State of H.P. & Ors. CWP No. 6498 of 2022 .
05.12.2022 Present: Mr. Rajesh K. Parmar, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents-State.
Admit.
(Sabina) Judge r to (Sushil Kukreja) Judge December 05, 2022 (Vinod) ::: Downloaded on - 05/12/2022 20:33:10 :::CIS