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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(d) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(d)"operator" means any person whose name is entered in the permit in respect of a transport vehicle as the holder thereof and includes any person for the time being incharge of the vehicle;