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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in Andhra Pradesh Universities Act, 1991

(3)Every college or institution which was affiliated to associated with or recognised or maintained by any of the Universities in the Schedule as the commencement of this Act shall continue to be affiliated to or associated with or recognised or maintained by that University.