Jammu & Kashmir High Court - Srinagar Bench
Saifuddin Soz vs Pritam Singh Oberoi And Ors on 17 May, 2022
Bench: Chief Justice, Moksha Khajuria Kazmi
Sr. No. 6
Regular Cause List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
LPASW No. 29/2018
Saifuddin Soz ...Appellant/Petitioner(s)
Through: Mr. S.A. Makroo, Sr. Adv.
With Mr. Basharat Ahmad Wani, Adv.
and Mr. Junaid Khushbash Bhat, Adv.
Vs.
Pritam Singh Oberoi and Ors ...Respondent(s)
Through: Mr. Syed Sajad Geelani, Adv.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
17.05.2022 Since counsel for the contesting private respondent No.1 (Pritam Singh Oberoi) is not available today, let the matter be listed on 26th May, 2022, showing the name of Sh. Syed Sajjad Geelani, learned counsel appearing for respondents 4 to 9.
Interim orders to continue till next date of hearing.
(MOKSHA KHAJURIA KAZMI) (PANKAJ MITHAL)
JUDGE CHIEF JUSTICE
SRINAGAR
17.05.2022
Junaid