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Jammu & Kashmir High Court - Srinagar Bench

Saifuddin Soz vs Pritam Singh Oberoi And Ors on 17 May, 2022

Bench: Chief Justice, Moksha Khajuria Kazmi

                                                       Sr. No. 6
                                                       Regular Cause List
         IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                            AT SRINAGAR

                              LPASW No. 29/2018


  Saifuddin Soz                                          ...Appellant/Petitioner(s)

   Through: Mr. S.A. Makroo, Sr. Adv.
            With Mr. Basharat Ahmad Wani, Adv.
            and Mr. Junaid Khushbash Bhat, Adv.
                                        Vs.

  Pritam Singh Oberoi and Ors                                      ...Respondent(s)

   Through: Mr. Syed Sajad Geelani, Adv.
  CORAM:

  HON'BLE THE CHIEF JUSTICE
  HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                   ORDER

17.05.2022 Since counsel for the contesting private respondent No.1 (Pritam Singh Oberoi) is not available today, let the matter be listed on 26th May, 2022, showing the name of Sh. Syed Sajjad Geelani, learned counsel appearing for respondents 4 to 9.

Interim orders to continue till next date of hearing.




          (MOKSHA KHAJURIA KAZMI)                        (PANKAJ MITHAL)
                      JUDGE                                CHIEF JUSTICE

SRINAGAR
17.05.2022
Junaid