Section 237(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
(2)It shall also be the duty of all police officers to give immediate information to the President or an officer of the Zilla Parishad of the commission of any offence against the provisions of this Act or of any bye-law thereunder, and to assist all Zilla Parishad officers and servants working under the Zilla Parishad in the exercise of their lawful authority.