Section 2(b) in Govind Guru Tribal University at Banswara Act, 2012
(b)"Advisory Council" means the University Advisory Council constituted under section 20;(bb)[ "affiliated college" means an educational institution admitted to the privileges of the University; [Inserted Rajasthan Act No. 10 of 2016, dated 18.4.2016.](bbb)"autonomous college" means an educational institution declared as such under the provisions of this Act;]
