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Union of India - Section

Section 286 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

286. Training afloat.

- So far as possible, every sailor is to receive such continuous and systematic instruction as will prepare him for higher rate.Section VII. - Ages of Cmpulsory Retirement["287. Age of compulsory retirement of sailors. [Substitued by S.R.O. 106, dated 28th March, 1978]- The ages of compulsory retirement of sailors shall be given below :
(a)Sailors of all ranks upto and including the Chief Petty Officers rank 50 years;
(b)Master Chief Petty Officers Class I and Class II 55 years.]