Andhra Pradesh High Court - Amravati
Chappidi Radhakrishna vs The State Of Andhra Pradesh, on 5 October, 2020
Author: J K Maheshwari
Bench: J K Maheshwari
w HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI (SPECIAL ORIGINAL JURISIDICTION) MONDAY , THE FIFTH DAY OF OCTOBER TWO THOUSAND AND TWENTY :PRESENT: THE HONOURABLE THE CHIEF JUSTICE SRI JITENDRA KUMAR MAHESHWAR! WRIT PETITION NO: 4725 OF 2020 1} Chappidi Radhakrishna s/o Late Ramaiah, aged about 57 years, r/o Nekkalam Gollagudem village Agiripalli Mandal, Krishna District 2) Chappidi Srinivasa Rao s/o Radhakrishna, aged about 34 years, r/o Nekkalam Gollagudem village Agiripalli Mandal, Krishna District 33 Smt. Chappidi Sarojani w/o Chappi Srinivasa Rao Aged about 29 years, r/o Nekkalam Golilagudem village Agiripalli Mandal, Krishna District 4) Kashiraju Mahodaya Rama Koteswara Venkatesh s/o Kashiraju Shivaramakrishna, aged about . 46 years, r/o Ajithsinghnagar, Vijayawada. _ 5) Povuru Venkatesh Phanikumar s/o Radhakrishna Prasad, -- aged about 43 years. r/o Ajithsinghnagar, Vijayawada. 5) Povuru Adilakshmi w/o Radhakrishna Prasad Aged about 60 years, r/o Ajithsinghnagar, Vijayawada. 7) Kakarlapudi Prasadraju s/o Narasaraju, aged About 43 years, r/o Ajithsinghnagar, Vijayawada. 8} Kurela Shivadurga w/o Kurela Suresh, aged about 29 years, r/o Kedeswasrapet, Vijayawada. 9) Shaik Sameena Parveen d/o Shaik Galip Shahed Aged 19 years, r/o Maseed Veedhi, Labour Colony Vijayawada. 10) Shaik Kareemullah s/o Shaik Habeebullah, aged about 41 years, r/o Netaji Subashchandrabose Nagar Payakapuram, Vijayawada. 11) Pagadala Narayanamma w/o Pagadala Srinu, aged about 46 years, r/o Kedeswaraopeta, Vijayawada. 12) Venna Balanagamma w/o Nagireddy, aged about 64 years, r/o Kedeswaraopeta, Vijayawada. 13) Pilla Bhargav Phanindra s/o Mukundapatrudu, aged about 33 years, r/o Rajeev Nagar, Huda Colony Vijayawada. 14) Pilla Bnagyarama w/o Mukundapatrudu, aged about 51 years, r/oLIG-52, Huda Colony, Rajeevnagar, Vijayawada 15) Vanukuru Somasekhararao s/o Late Suryanarayana », Aged about 55 years, r/o A.G.Agraharam, 3" Line "Guntur. . 16) Donepuci Venkateswararao s/o Raghavulu, aged about 51 years, r/o Plot No. 673, Huda Colony Payakapuram, Vijayawada. 17) Vanukuru Purnachandrarao s/o Late Suryanaryana Aged about 58 years, r/o Pot No. 80, Ramapuram, Colony, Pornaki, Krishna District. 18) Nadindla Gitidhar s/o Muralimohan Rao, aged about 43 years, r/o Plot No. 103, Christian Colony Kondapur, Hyderabad, 19) Jampakanala Shaik Kareemunnisa Bee w/o Shaik Jahangir Basha, aged about 62, t/0 Podili village and Mandal, Prakasam Dist. 20) Shahjahan Shaik w/o Anwar Basha, asged about 25 years, r/o D.No. 18-11-13, Kedeswarapeta Vijayawada, Krishna District. 21) Noorjahan Khatoon w/o Ahmed Usman Khan aged'70 years, r/o D.No. 9-63-8B, Kothapeta Vijayawada, Krishna District. 22) Oleti Nagasridhar s/o Oleti Bapiraju, aged about 46 years, r/o No. 69C, MIG, R.K.Shanmugamshaile, K.K.Nagar, Chennai 23) Kashiraju Ashwarthanarayana s/o Shivaramakrishna Aged 43 years, r/o D.No. 43-106-1/52 Nandamuri Nagar, Vijayawada, Krishna District. 24) Allam Bhuvan Kumar s/o Koteswararao, aged about 40 years, r/o D.No. 76-17-317, Brahmaiahgudi Veedhi Urmilanagar, Krishna District. 25) Kasimkota Apparao s/o Late Suryanarayana, aged about 42 years, r/o D.No. 18-11-26/8 Quddusnagar, Kedeswasraraopet, Vijayawada 26) Juluru Venkata Vanalaxmi Kumari w/o Ramakoteswararoa Aged about 47 years, r/o Mustabad, Gannavaram Mandal, Krishna District. 27) Mandavalli Venkateswararao s/o Anjaneyulu, aged about 49 years, r/o Plot No. 2120, Sundaraiahnagar Payakapuram, Vijayawada. 28) Chirikonda Ramanjaneyulu s/o Venkateswarlu, aged about 50 years, r/o Adavinekkalam, Agiripalli Mandai, Krishna District. 29) Aluri Narasimha Rao s/o Ramarao, aged about 74 Ye48S*r/o D.No. 77-16/1-32, Prakashnagar Vijayawada, Krishna District. 30) Killi Koteswari w/o Narayanarao, aged about 34 years, r/o D.No. 9-107, Prasadampadu Vijayawada Rural Mandal, Krishna District. 31) Sarnala Subbamma w/o Ramu, aged about a4 years, r/o D.No. 11-24, Prasadampadu Vijayawada, Krishna District. 32) Dilli Srinivasarao s/o Venkateswararo, aged about 29 years, t/o LIG-103, Huda Colony, Payaklaram Vijayawada. 33) Donepudi Venkateswararao s/o Raghavulu, aged about 52 years, r/o Plot No.673, Huda Colony Payakapuram, Vijayawada. 34) Syed Haseem Ali s/o Syed Mohiuddin, aged about _ 13 years, being minor rep. by his grand father Syed Ahmed Ali, aged 67 years, r/o D.No. 2-8-83A Maseed Veedhi, Labour Colony, Vijayawada. 35) Syed Rizwan s/o Syed Ibrahim, aged about 25 years, r/o D.NBo. 2-12-162, Massed Veedhi Labour Colony, Vijayawada. 36) Syed Ahrned Ali s/o Syed Mohiuddin, about 18 years, r/o D.No. 2-8-83A . Maseed Veedhi, Labour Colony, Vijayawada. 37) Yerramshetty Chandrakala w/o Venkateswararao Aged about 53 years, r/o D.No. 28-15-3, Aruldetpet, Vijayawada. 38) Dupati Narayana s/o Unnaraiah, aged about 59 years, r/o D.No. 16-3-18, Kouthavari Veechi Purnandapeta, Vijayawada. 39) Vemula Narayanamma w/o Nageswararao aged 46 years, r/o D.No. 17-6-22, Purnanandapeta Vijayawada. 40). Dakshina Murthy Pillai s/o Suman D.P. aged 35 years, t/o D.No. 34, Sai Bala Nivas, 2™ cross Medahalli, Old Madras Road, Bangalore. 41) Gattu Srinu s/o Gattu Rangaiah, aged about 36 years, r/o Pattabhirampuram, Kanigiri Mandal, Prakasam District io -4. 42) Kota Naga Venkatarangadhararao S/o Venkata Krishnasai, aged about 38 years, r/o 76-17-78, Urmilasubbarao Nagar, Vijayawada. , 43) Mandavalli Venkateswarawao s/o Anjaneyulu aged 49 years, r/o Plot No. 2120, Sundaraiah -- Nagar, Payakapuram, Vijayawada. 44) Kota Nagendrakumar S/o Venkatakrishna Sai Aged 39 years, r/o 76-17-78, Park Road Urmilanagar, Bhavanipuram, Vijayawada. 45) Sirigudi Someshwararaa s/o Sirigudi Apparao, Aged 44 years, r/o Plot NO. 417, Old Rajeevnagar Vijayawada. . 46) Krishnamurthy Ramadevi w/o Krishnamurthy Ravikumar Aged about 52 years, r/o 18-11-30/9, Kedeswararaopet Vijayawada. - 47) Kanna Srinivasarao s/o Kanna Gangaraju, aged about 49 years, r/o 18-8-37, 6" Line, Kedeswaraopet Vijayawada. . 48) Akula Balaji s/o Shivannarayana, aged about 37 years, r/o 24-3-16, Ramnagar, Vijayawada, 49)Akula Seetharamaiah s/o Shivannarayana, aged About 34 years, r/o 24-3-16, Ramnagar, Vijayawada. 50) Kuruhuri Manjula Ratnam w/o Perumaila Venkata Trinath, aged about 47 years, r/o D.No. 18-11-30/5 Kedeswararaopet, Vijayawada, Petitioners: . and 1) The State of Andhra Pradesh, rep. by its Principal Secretary, Revenue Department Secretariat, Velagapudi, Amaravati, Guntur District. Ld 2) The District Collector, Krishna District at Machilipatham. 7 3) The Revenue Divisional Officer, Nuzvid, Krishna District. 4) The Tahsildar, Agiripalli Mandal. . le Krishna District. oe | Respondents © Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue an appropriate Writ, Order or Direction, more particularly one in the nature of Writ of Mandamus, declaring the action of the respondent authorities in threatening to dispossess the petitioners from their lawful possession in respect of their respective extents/plots in R.S.No. 66/2 situated at Adavinekkala village, Agiripallt Mandal, Krishna District, inspite of the reply dt.13-2-2020 given by the 1st petitioner to the notice dt. 21- 12-2019 without following the procedure contemplated under the Law, as being illegal, arbitrary, unconstitutional and violative of Article 21 and 300-A of the Constitution of India and consequently direct the respondent authorities not to take any coercive steps without following the procedure contemplated under the Law, and to the to grant such other relief or reliefs as this Honourable Court deems fit and proper in the circumstances of the case. IA. NO: 1 OF 2020 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to direct the respondent authorities not to dispossess or in any manner interfere with the peaceful possession and enjoyment of the petitioners in respect of their respective extents/plots in Sy.No, 66/2 situated at Adavinekkala village, Agiripalli Mandal, Krishna District, pending disposal of WP 4725 of 2020, on the file of the High Court. The petition/Appeal coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and order of the High Court dated 28-02-2020 & 04.03.2020 made herein and upon hearing the arguments of Sri V. Baby Rani Advocate for the Petitioners and of GP for Revenue for the Respondents, the Court made the following. ORDER:
(Taken up through Video Conferencing ) Heard tearned counsel for the parties. Interim order, passed earlier, shall remain in operation until further orders. Immediately on resumption of physical hearing, the case be listed for further orders.
Sd/-T.Madhavi eee NT REGISTRAR HTRUE COPYI/ sECHSW OFFICER For ASSISTANT REGISTRAR To
1. One CC to SRI. V BABY RANI, Advocate [OPUC]
2. Two CCsto GP for Revenue,High Court of Andhra Pradesh. [OUT]
3. One spare copy TVR HIGH COURT HCJ DATED: 05.10.2020 ORDER WP.No.4725 of 2020 INTERIM DIRECTION EXTENDED 8 JAN one