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Andhra Pradesh High Court - Amravati

Chappidi Radhakrishna vs The State Of Andhra Pradesh, on 5 October, 2020

Author: J K Maheshwari

Bench: J K Maheshwari

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HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
(SPECIAL ORIGINAL JURISIDICTION)
MONDAY , THE FIFTH DAY OF OCTOBER
TWO THOUSAND AND TWENTY

:PRESENT:
THE HONOURABLE THE CHIEF JUSTICE SRI JITENDRA KUMAR MAHESHWAR!

WRIT PETITION NO: 4725 OF 2020

1} Chappidi Radhakrishna s/o Late Ramaiah, aged about
57 years, r/o Nekkalam Gollagudem village
Agiripalli Mandal, Krishna District

2) Chappidi Srinivasa Rao s/o Radhakrishna, aged
about 34 years, r/o Nekkalam Gollagudem village
Agiripalli Mandal, Krishna District

 

33 Smt. Chappidi Sarojani w/o Chappi Srinivasa Rao
Aged about 29 years, r/o Nekkalam Golilagudem village
Agiripalli Mandal, Krishna District

4) Kashiraju Mahodaya Rama Koteswara Venkatesh
s/o Kashiraju Shivaramakrishna, aged about .
46 years, r/o Ajithsinghnagar, Vijayawada.

_ 5) Povuru Venkatesh Phanikumar s/o Radhakrishna Prasad,
-- aged about 43 years. r/o Ajithsinghnagar, Vijayawada.

5) Povuru Adilakshmi w/o Radhakrishna Prasad
Aged about 60 years, r/o Ajithsinghnagar, Vijayawada.

7) Kakarlapudi Prasadraju s/o Narasaraju, aged
About 43 years, r/o Ajithsinghnagar, Vijayawada.

8} Kurela Shivadurga w/o Kurela Suresh, aged about
29 years, r/o Kedeswasrapet, Vijayawada.

9) Shaik Sameena Parveen d/o Shaik Galip Shahed
Aged 19 years, r/o Maseed Veedhi, Labour Colony
Vijayawada.

10) Shaik Kareemullah s/o Shaik Habeebullah, aged
about 41 years, r/o Netaji Subashchandrabose Nagar
Payakapuram, Vijayawada.

11) Pagadala Narayanamma w/o Pagadala Srinu, aged
about 46 years, r/o Kedeswaraopeta, Vijayawada.

12) Venna Balanagamma w/o Nagireddy, aged about
64 years, r/o Kedeswaraopeta, Vijayawada.

13) Pilla Bhargav Phanindra s/o Mukundapatrudu, aged
about 33 years, r/o Rajeev Nagar, Huda Colony
Vijayawada.

14) Pilla Bnagyarama w/o Mukundapatrudu, aged about
51 years, r/oLIG-52, Huda Colony, Rajeevnagar,
Vijayawada
 

15) Vanukuru Somasekhararao s/o Late Suryanarayana
», Aged about 55 years, r/o A.G.Agraharam, 3" Line
"Guntur. .

16) Donepuci Venkateswararao s/o Raghavulu, aged
about 51 years, r/o Plot No. 673, Huda Colony
Payakapuram, Vijayawada.

17) Vanukuru Purnachandrarao s/o Late Suryanaryana
Aged about 58 years, r/o Pot No. 80, Ramapuram,
Colony, Pornaki, Krishna District.

18) Nadindla Gitidhar s/o Muralimohan Rao, aged
about 43 years, r/o Plot No. 103, Christian Colony
Kondapur, Hyderabad,

19) Jampakanala Shaik Kareemunnisa Bee
w/o Shaik Jahangir Basha, aged about
62, t/0 Podili village and Mandal, Prakasam Dist.

20) Shahjahan Shaik w/o Anwar Basha, asged about
25 years, r/o D.No. 18-11-13, Kedeswarapeta
Vijayawada, Krishna District.

21) Noorjahan Khatoon w/o Ahmed Usman Khan
aged'70 years, r/o D.No. 9-63-8B, Kothapeta
Vijayawada, Krishna District.

22) Oleti Nagasridhar s/o Oleti Bapiraju, aged
about 46 years, r/o No. 69C, MIG,
R.K.Shanmugamshaile, K.K.Nagar, Chennai

23) Kashiraju Ashwarthanarayana s/o Shivaramakrishna
Aged 43 years, r/o D.No. 43-106-1/52
Nandamuri Nagar, Vijayawada, Krishna District.

24) Allam Bhuvan Kumar s/o Koteswararao, aged about
40 years, r/o D.No. 76-17-317, Brahmaiahgudi Veedhi
Urmilanagar, Krishna District.

25) Kasimkota Apparao s/o Late Suryanarayana, aged
about 42 years, r/o D.No. 18-11-26/8
Quddusnagar, Kedeswasraraopet, Vijayawada

26) Juluru Venkata Vanalaxmi Kumari w/o Ramakoteswararoa
Aged about 47 years, r/o Mustabad, Gannavaram
Mandal, Krishna District.

27) Mandavalli Venkateswararao s/o Anjaneyulu, aged

about 49 years, r/o Plot No. 2120, Sundaraiahnagar
Payakapuram, Vijayawada.

28) Chirikonda Ramanjaneyulu s/o Venkateswarlu, aged
about 50 years, r/o Adavinekkalam, Agiripalli
Mandai, Krishna District.
 

29) Aluri Narasimha Rao s/o Ramarao, aged about
74 Ye48S*r/o D.No. 77-16/1-32, Prakashnagar
Vijayawada, Krishna District.

30) Killi Koteswari w/o Narayanarao, aged about
34 years, r/o D.No. 9-107, Prasadampadu
Vijayawada Rural Mandal, Krishna District.

31) Sarnala Subbamma w/o Ramu, aged about
a4 years, r/o D.No. 11-24, Prasadampadu
Vijayawada, Krishna District.

32) Dilli Srinivasarao s/o Venkateswararo, aged about
29 years, t/o LIG-103, Huda Colony, Payaklaram
Vijayawada.

33) Donepudi Venkateswararao s/o Raghavulu, aged
about 52 years, r/o Plot No.673, Huda Colony
Payakapuram, Vijayawada.

34) Syed Haseem Ali s/o Syed Mohiuddin, aged about

_ 13 years, being minor rep. by his grand father
Syed Ahmed Ali, aged 67 years, r/o D.No. 2-8-83A

Maseed Veedhi, Labour Colony, Vijayawada.

35) Syed Rizwan s/o Syed Ibrahim, aged about
25 years, r/o D.NBo. 2-12-162, Massed Veedhi
Labour Colony, Vijayawada.

36) Syed Ahrned Ali s/o Syed Mohiuddin, about
18 years, r/o D.No. 2-8-83A .
Maseed Veedhi, Labour Colony, Vijayawada.

37) Yerramshetty Chandrakala w/o Venkateswararao
Aged about 53 years, r/o D.No. 28-15-3,
Aruldetpet, Vijayawada.

38) Dupati Narayana s/o Unnaraiah, aged about
59 years, r/o D.No. 16-3-18, Kouthavari Veechi
Purnandapeta, Vijayawada.

39) Vemula Narayanamma w/o Nageswararao
aged 46 years, r/o D.No. 17-6-22, Purnanandapeta
Vijayawada.

40). Dakshina Murthy Pillai s/o Suman D.P. aged
35 years, t/o D.No. 34, Sai Bala Nivas, 2™ cross
Medahalli, Old Madras Road, Bangalore.

41) Gattu Srinu s/o Gattu Rangaiah, aged about
36 years, r/o Pattabhirampuram, Kanigiri
Mandal, Prakasam District
 

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-4.

42) Kota Naga Venkatarangadhararao S/o Venkata
Krishnasai, aged about 38 years, r/o 76-17-78,

Urmilasubbarao Nagar, Vijayawada. ,

43) Mandavalli Venkateswarawao s/o Anjaneyulu
aged 49 years, r/o Plot No. 2120, Sundaraiah --
Nagar, Payakapuram, Vijayawada.

44) Kota Nagendrakumar S/o Venkatakrishna Sai
Aged 39 years, r/o 76-17-78, Park Road
Urmilanagar, Bhavanipuram, Vijayawada.

45) Sirigudi Someshwararaa s/o Sirigudi Apparao,
Aged 44 years, r/o Plot NO. 417, Old Rajeevnagar
Vijayawada. .

46) Krishnamurthy Ramadevi w/o Krishnamurthy Ravikumar
Aged about 52 years, r/o 18-11-30/9, Kedeswararaopet
Vijayawada. -

47) Kanna Srinivasarao s/o Kanna Gangaraju, aged about
49 years, r/o 18-8-37, 6" Line, Kedeswaraopet
Vijayawada. .

48) Akula Balaji s/o Shivannarayana, aged about
37 years, r/o 24-3-16, Ramnagar, Vijayawada,

49)Akula Seetharamaiah s/o Shivannarayana, aged
About 34 years, r/o 24-3-16, Ramnagar, Vijayawada.

50) Kuruhuri Manjula Ratnam w/o Perumaila Venkata
Trinath, aged about 47 years, r/o D.No. 18-11-30/5
Kedeswararaopet, Vijayawada, Petitioners: .

and

1) The State of Andhra Pradesh, rep. by its
Principal Secretary, Revenue Department
Secretariat, Velagapudi, Amaravati,
Guntur District. Ld

2) The District Collector, Krishna District
at Machilipatham. 7

3) The Revenue Divisional Officer, Nuzvid,
Krishna District.

4) The Tahsildar, Agiripalli Mandal. . le
Krishna District. oe | Respondents ©
 

 

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue an appropriate Writ, Order or Direction, more particularly one in the nature of Writ
of Mandamus, declaring the action of the respondent authorities in threatening to
dispossess the petitioners from their lawful possession in respect of their respective
extents/plots in R.S.No. 66/2 situated at Adavinekkala village, Agiripallt Mandal, Krishna
District, inspite of the reply dt.13-2-2020 given by the 1st petitioner to the notice dt. 21-
12-2019 without following the procedure contemplated under the Law, as being illegal,
arbitrary, unconstitutional and violative of Article 21 and 300-A of the Constitution of
India and consequently direct the respondent authorities not to take any coercive steps
without following the procedure contemplated under the Law, and to the to grant such
other relief or reliefs as this Honourable Court deems fit and proper in the
circumstances of the case.

IA. NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to direct
the respondent authorities not to dispossess or in any manner interfere with the
peaceful possession and enjoyment of the petitioners in respect of their respective
extents/plots in Sy.No, 66/2 situated at Adavinekkala village, Agiripalli Mandal, Krishna
District, pending disposal of WP 4725 of 2020, on the file of the High Court.

The petition/Appeal coming on for hearing, upon perusing the Petition and the
affidavit filed in support thereof and order of the High Court dated 28-02-2020 &
04.03.2020 made herein and upon hearing the arguments of Sri V. Baby Rani Advocate
for the Petitioners and of GP for Revenue for the Respondents, the Court made the
following.

ORDER:

(Taken up through Video Conferencing ) Heard tearned counsel for the parties. Interim order, passed earlier, shall remain in operation until further orders. Immediately on resumption of physical hearing, the case be listed for further orders.

Sd/-T.Madhavi eee NT REGISTRAR HTRUE COPYI/ sECHSW OFFICER For ASSISTANT REGISTRAR To

1. One CC to SRI. V BABY RANI, Advocate [OPUC]

2. Two CCsto GP for Revenue,High Court of Andhra Pradesh. [OUT]

3. One spare copy TVR HIGH COURT HCJ DATED: 05.10.2020 ORDER WP.No.4725 of 2020 INTERIM DIRECTION EXTENDED 8 JAN one