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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3)(xxxvi) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xxxvi)As Part of "Advocacy" Faculty members to engage themselves in research projects on cutting edge issues of rural development process and come out with solutions and advice Government in formulating development policy framework.