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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(e) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(e)"Red Cross Society" means recognised branch of the Indian Red Cross Society, New Delhi, in Rajasthan.