Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Haryana - Subsection Section 23(f) in Maharana Partap Horticultural University, Karnal Act, 2015 (f)make arrangement for the conduct of such examination, as may be prescribed and be responsible for the due execution of all processes connected therewith; and
