Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Assam - Subsection

Section 259(4) in Instructions Relating to Liquor

(4)Sub-divisional officers should send an abstance daily advice list showing only the date and the serial number of the chalans for the day, and the aggregate amount covered by them, thus :
Date Serial number of chalans Total amount of excise receipts
    Rs. as. p.
24th June, 1898 135,137, 140, 145 to 150 466 10 3