Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Arunachal Pradesh - Subsection Section 9(7) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010 (7)When the Educational Agency plans to start the institution of higher learning with residential facility.
