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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(2) in Hyderabad Metropolitan Development Authority Act, 2008

(2)The Government shall create a Revolving Fund for the Metropolitan Development Authority with a fund of Rs. 100 crores for the purpose of performing it's functions under this Act and allocate finances based on the plans and programmes of the local bodies for undertaking development of amenities and infrastructure facilities as per plan programmes.