Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(1) in The West Bengal Additional Tax and One-Time Tax on Motor Vehicles Act, 1989 (1)The State Government may, subject to the condition of previous publication, make rules for carrying out the purposes of this Act.
