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Jammu & Kashmir High Court - Srinagar Bench

Dawood Ibrahim vs Union Territory Of J And K And Ors on 31 January, 2024

Author: Wasim Sadiq Nargal

Bench: Wasim Sadiq Nargal

                                                       S. No.39
                                                       Regular list
  HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                                 WP(Crl) 64/2023

DAWOOD IBRAHIM                                                   ... Petitioner(s)



Through: Mr. Mukhtar Ahmad, Advocate
                                      Vs.
UNION TERRITORY OF J AND K AND ORS.                             ...Respondent(s)

Through: Mr. Mubeen Wani, Dy.AG vice
         Mr. Sajad Ashraf, GA

CORAM: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
                                   ORDER

31.01.2024 Counter affidavit stands filed by the respondents. Learned counsel for the respondents is directed to produce the entire detention on the next date of hearing positively.

List on 26th February, 2024.

;

(WASIM SADIQ NARGAL) JUDGE SRINAGAR 31.01.2024 Mubashir