Jammu & Kashmir High Court - Srinagar Bench
Dawood Ibrahim vs Union Territory Of J And K And Ors on 31 January, 2024
Author: Wasim Sadiq Nargal
Bench: Wasim Sadiq Nargal
S. No.39
Regular list
HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) 64/2023
DAWOOD IBRAHIM ... Petitioner(s)
Through: Mr. Mukhtar Ahmad, Advocate
Vs.
UNION TERRITORY OF J AND K AND ORS. ...Respondent(s)
Through: Mr. Mubeen Wani, Dy.AG vice
Mr. Sajad Ashraf, GA
CORAM: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
31.01.2024 Counter affidavit stands filed by the respondents. Learned counsel for the respondents is directed to produce the entire detention on the next date of hearing positively.
List on 26th February, 2024.
;
(WASIM SADIQ NARGAL) JUDGE SRINAGAR 31.01.2024 Mubashir