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Delhi High Court - Orders

Aravali Printers And Publishers Pvt Ltd vs Silverline Graphic Pvt Ltd on 5 May, 2026

                          $~58
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         RFA(COMM) 609/2025
                                    ARAVALI PRINTERS AND PUBLISHERS PVT LTD
                                                                          .....APPELLANT
                                                 Through: Mr. Shubhankar, Advocate (Through
                                                          VC)
                                                 versus

                                    SILVERLINE GRAPHIC PVT LTD          .....RESPONDENT
                                                 Through: Mr. Samyak Jain, Advocate (Through
                                                           VC)

                                    CORAM:
                                    HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
                                    HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                                  ORDER

% 05.05.2026 At the request of learned counsel for appellant, list on 21st August, 2026.

NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J MAY 5, 2026 gs This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/05/2026 at 21:13:00