Delhi High Court - Orders
Aravali Printers And Publishers Pvt Ltd vs Silverline Graphic Pvt Ltd on 5 May, 2026
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 609/2025
ARAVALI PRINTERS AND PUBLISHERS PVT LTD
.....APPELLANT
Through: Mr. Shubhankar, Advocate (Through
VC)
versus
SILVERLINE GRAPHIC PVT LTD .....RESPONDENT
Through: Mr. Samyak Jain, Advocate (Through
VC)
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 05.05.2026 At the request of learned counsel for appellant, list on 21st August, 2026.
NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J MAY 5, 2026 gs This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/05/2026 at 21:13:00