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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(d) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(d)The duties and functions to be discharged by the Horticultural Produce Marketing Standards Bureau for the promotion of grading, standardization and quality certification of Horticultural produce under sub-section (2) (xii) of section 11.