Section 92J(5) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(5)[ If the annuity roll is payable at a Sub-treasury, the Treasury Officer shall forward the fresh annuity roll to the Sub-treasury Officer concerned who shall thereafter observe mutatis mutandis the procedure given in sub-rule (2) of Rule 92-H.] [Added by Notification No. 3507/I-A-280-D-60, dated 20.08.1963.]
