Madhya Pradesh High Court
The Oriental Insurance Co. Ltd. vs Santarabai on 3 August, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MA-686-2021 The High Court Of Madhya Pradesh MA-686-2021 (THE ORIENTAL INSURANCE CO. LTD. Vs SANTARABAI AND OTHERS) 3 Indore, Dated : 03-08-2021 Shri Sudarshan Pandit, learned counsel for the appellant. Heard through video conferencing. Two weeks' time as prayed for is granted to learned counsel for appellant to file certified copy of the impugned award.
List after two weeks.
(ROHIT ARYA) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2021.08.04 10:33:21 IST