Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 46] [Entire Act] Union of India - Subsection Section 46(3) in Estate Duty act, 1953 (3)The provisions of sub-section (2) of section 16n shall have effect for the purpose of this section as they have effect for the purpose of that section.
