Section 58(7) in Gujarat Primary Education Act, 1947
(7)The said board shall elect its president from amongst its own members and his term of office shall be co-extensive with that of the board. Of the members appointed by the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government, one member selected by the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government and belonging to the Department of Education shall act as Secretary to the board.
