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[Cites 0, Cited by 14] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(27) in Tamil Nadu Value Added Tax Act, 2006

(27)"manufacture" with its grammatical variations and cognate expressions means producing, making, extracting, altering, ornamenting, finishing, assembling or otherwise processing, treating or adapting any goods and includes any process of goods which brings into existence a commercially different and distinct commodity but does not include any activity as may be notified by the Government;