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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(4)(c) in Joint Electricity Regulatory Commission for the State of Goa and Union territories (Constitution and Manner of Application of Fund, Form and Time for Preparation of Budget) Rules, 2016

(c)The Drawing and Disbursing Officer shall be responsible for monitoring the proper transactions of receipts and payments on behalf of the Joint Commission.