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[Cites 0, Cited by 0] [Section 2(1a)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1a)(b) in The Calcutta Improvement Act, 1911

(b)[ "the Calcutta Municipality" means "Calcutta" as defined in clause (II) of section 5 of the Calcutta Municipality Act, 1951] [Clause (b) words and figures in clause (d) substituted by W.B. Act 32 of 1955.];