Allahabad High Court
M/S First Flight Couriers Ltd. vs State Of U.P. And Others on 17 September, 2019
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - C No. - 18710 of 2004 Petitioner :- M/S First Flight Couriers Ltd. Respondent :- State Of U.P. And Others Counsel for Petitioner :- R.M. Saggi Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
This petition was adjourned on the last occasion with the Court clarifying that since the matter is of the year 2004, it shall not be adjourned on the next occasion. Today again a prayer for adjournment is made.
Prayer for adjournment is refused.
The writ petition is dismissed for want of prosecution.
Order Date :- 17.9.2019 Arun K. Singh (Yashwant Varma, J.)