Section 25(1)(g) in Gujarat State Disaster Management Act, 2003

[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

(g)prepare a disaster management plan setting out the following, namely:-

(i)the manner in which the concept and principles of disaster management are to be applied in local area;

(ii)role and responsibilities of the local authority in the terms of the disaster management plan of the State;

(iii)capacity of the local authority to fulfil its role and responsibilities;

(iv)particulars of disaster management strategies; and

(v)contingency strategies and emergency procedures in the event of a disaster, including measures to finance the strategies;

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