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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(1)(iii) in Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018

(iii)the family pension shall be paid to such son or daughter through the guardian as if he or she were a minor except in the case of a physically crippled son or daughter who has attained the age of majority;