Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 11 in Tamil Nadu Padani Rules, 2017

11. Effect of cancellation or suspension of licence.

- When a licence is cancelled or suspended, the licensee shall not sell, use or otherwise dispose of any of the stock held by him under the licence at the time of such cancellation or suspension and shall abide by the orders of the Licensing Authority regarding the disposal of such stock. The licensee shall not also be entitled to claim any compensation on account of cancellation or suspension of the licence.