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[Cites 0, Cited by 15] [Entire Act]

Union of India - Section

Section 10 in The Pensions Act, 1871

10. Commutation of pensions .-The [appropriate Government] may, with the consent of the holder, order the whole or any part of his pension or grant of money or land revenue to be commuted for a lump sum on such terms as may seem fit.

IV-MISCELLANEOUS