Delhi High Court - Orders
Joint Action Council Of Service ... vs Union Of India And Anr on 26 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2533/2020
JOINT ACTION COUNCIL OF SERVICE
DOCTOR'S ORGANISATION AND ORS. ..... Petitioners
Through: Mr. Sagar Saxena and Mr. Syed
Tousif, Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 26.05.2022 CM APPL. 25339/2022 (for stay)
1. Learned counsel for the petitioner under instructions seeks leave to withdraw the application reserving the rights of the petitioner to approach afresh, if need so arises.
2. The application is dismissed as withdrawn. All rights and contentions of parties are reserved. W.P.(C) 2533/2020
3. List on the date fixed i.e. 26.09.2022.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J MAY 26, 2022/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:27.05.2022 17:45:02