Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Uttar Pradesh - Subsection Section 68(4) in Uttar Pradesh State Universities Act, 1973 (4)Every order of .he Vice-Chancellor under sub-section (2) shall be executable by the lowest Civil Court having territorial jurisdiction, as if it were a decree of that Court.
