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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh State Public Distribution System Control Order, 2001

18. Surrender of Supply Documents and Obligations to furnish certain particulars.

- Every authorised fair price shop or authorised establishment, as the case may be, shall when so required by the Mandal Revenue Officer or the Assistant Supply Officer concerned or by an Officer authorised by the Government or the Collector, in this behalf:
(a)deliver to him all supply cards and other supply documents surrendered to him under or for the purpose of this order; an
(b)furnish such particulars relating to his dealings in and stock of scheduled commodities as may be required.