Section 1218 in The Rehabilitation Council Of India Act, 1992
1218.
[1st September, 1992]An Act to provide for the constitution of the Rehabilitation Council of India for regulating [and monitoring the training of rehabilitation professionals and personnel, promoting research in rehabilitation and special education] [Substituted by [the training of rehabilitation professionals and] Rehabilitation Council of India (Amendment)Act, 2000(38 of 2000) ] the maintenance of a Central Rehabilitation Register and for matters connected therewith or incidental thereto.BE it enacted by Parliament in the Forty-third Year of the Republic of India as follows:-
