Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Jharkhand - Subsection Section 373(13) in Bihar Education Code, 1961 (13)The Secretary shall carry on correspondence on behalf of the committee and shall be in charge of all papers belonging to the committee.