Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 1 in The General Provident Fund (Orissa) Rules, 1938 1. (a)These rules may be called the General Provident Fund (Orissa) Rules.(b)They shall come into force on the 1st April, 1938.
