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State of Andhra Pradesh - Section

Section 1 in Laoni Rules, 1950

1.

(a)These rules may be called the Laoni Rules, 1950, and shall come into force from the date of their publication in the Gazette.
(b)From the date of enforcement of these Rules, the Laoni Rules, 1347F, shall be repealed; but any action taken under the said Rules shall be deemed to have been taken under these Rules.