Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 17A in Karnataka Public Service Commission (Conduct of Business and Additional Functions) Act, 1959 17A. [ Commission to furnish returns, etc., to Government. [Section 17A Inserted by Act 25 of 1966 w.e.f. 1.9.1966] - The Commission shall furnish such returns, records and information as may be required by the Government.]
