Supreme Court - Daily Orders
Kantaru Rajeevaru vs Indian Young Lawyers Association ... on 28 April, 2026
Author: Aravind Kumar
Bench: Aravind Kumar
fITEM NO.901 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3358/2018 in W.P.(C) No. 373/2006
[Arising out of impugned final judgment and order dated 28-09-2018
in W.P.(C) No. 373/2006 passed by the Supreme Court of India]
KANTARU RAJEEVARU Petitioner(s)
VERSUS
INDIAN YOUNG LAWYERS ASSOCIATION THR.ITS
GENERAL SECRETARY MS. BHAKTI PASRIJA AND ORS. Respondent(s)
(IA No. 184901/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
148814/2018 - EX-PARTE STAY and IA No. 61348/2020 - PERMISSION TO
APPEAR AND ARGUE IN PERSON)
WITH
Diary No(s). 38136/2018 (PIL-W)
(IA No. 147556/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 147553/2018 - EX-PARTE STAY and IA No. 147560/2018
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3449/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR PERMISSION ON IA 12640/2019, FOR
INTERVENTION/IMPLEADMENT ON IA 12642/2019, FOR INTERVENTION/
IMPLEADMENT ON IA 13067/2019 and FOR APPLICATION FOR PERMISSION ON
IA 13069/2019)
W.P.(C) No. 1285/2018 (PIL-W)
(IA No. 161415/2018 - APPLICATION FOR PERMISSION and IA No.
161417/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
R.P.(C) No. 3470/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
159846/2018, IA No. 159851/2018 - APPOINTMENT OF COMMR./RECEIVER
and IA No. 159847/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 40191/2018 (PIL-W)
(IA No. 154302/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
Signature Not Verified
Diary No(s). 40405/2018 (PIL-W)
Digitally signed by
NITIN TALREJA
Date: 2026.04.28
(IA No. 156986/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
16:52:19 IST
Reason:
PETITION)
1
Diary No(s). 40570/2018 (PIL-W)
(IA No. 155904/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 155898/2018 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 155899/2018 - STAY APPLICATION)
W.P.(C) No. 1339/2018 (PIL-W)
(IA No. 159262/2018 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
166074/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
R.P.(C) No. 3473/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
159854/2018 and IA No. 159855/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 42085/2018 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
161184/2018, IA No. 161182/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION and IA No. 161187/2018 - CONDONATION OF DELAY
IN FILING REVIEW PETITION)
Diary No(s). 12161/2019 (PIL-W)
W.P.(C) No. 740/1986 (X)
(IA No. 151454/2022 – CLARIFICATION/DIRECTION, IA No. 2/2002 –
INTERVENTION APPLICATION and IA No. 5/2005 – INTERVENTION/
IMPLEADMENT)
Crl.A. No. 39/1991 (II-E)
SLP(C) No. 18889/2012 (III-B)
(IA No.114561/2017-INTERVENTION APPLICATION and IA No.114567/2017-
INTERVENTION APPLICATION and IA No.114574/2017-INTERVENTION
APPLICATION, IA No. 20/2013 - EXEMPTION FROM FILING O.T., IA No.
3/2013 - INTERVENTION APPLICATION, IA No. 114574/2017 -
INTERVENTION APPLICATION, IA No. 114567/2017 - INTERVENTION
APPLICATION, IA No. 114561/2017 - INTERVENTION APPLICATION, IA No.
22/2014 - PERMISSION TO FILE ANNEXURES, IA No. 21/2013 - PERMISSION
TO FILE ANNEXURES and IA No. 19/2013 - PERMISSION TO FILE
ANNEXURES)
W.P.(C) No. 286/2017 (PIL-W)
R.P.(C) No. 3359/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR INTERVENTION APPLICATION ON IA 151061/2018)
Diary No(s). 37946/2018 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
146913/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 146914/2018 , FOR STAY APPLICATION ON IA 146915/2018,
IA No. 146916/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
2
R.P.(C) No. 3469/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147148/2018)
Diary No(s). 38135/2018 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147520/2018 and IA No. 147521/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION)
R.P.(C) No. 3380/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR ORAL HEARING ON IA 149541/2018 and IA No. 155358/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3379/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR ORAL HEARING ON IA 149566/2018 and IA No. 155361/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3444/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 149630/2018 and IA No. 149635/2018 - STAY
APPLICATION)
R.P.(C) No. 3462/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA No. 188613/2019 - APPROPRIATE ORDERS/DIRECTIONS)
Diary No(s). 38764/2018 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
149892/2018 and IA No. 149870/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION)
Diary No(s). 38769/2018 (PIL-W)
(FOR ORAL HEARING ON IA 149908/2018 and IA No. 155639/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 38907/2018 (PIL-W)
(FOR ORAL HEARING ON IA 150428/2018 and IA No. 150424/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
R.P.(C) No. 3377/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR ORAL HEARING ON IA 150669/2018 and IA No. 155353/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 39023/2018 (PIL-W)
(IA No. 150868/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 20683/2019 - EXEMPTION FROM FILING O.T. and IA No.
20681/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Diary No(s). 39135/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
150947/2018, FOR ORAL HEARING ON IA 150948/2018, FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS ON IA 160906/2018 FOR ON IA
160906/2018)
3
Diary No(s). 39248/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151213/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151214/2018)
Diary No(s). 39258/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151240/2018 and FOR ORAL HEARING ON IA 151248/2018)
Diary No(s). 39317/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151375/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151376/2018)
W.P.(C) No. 1323/2018 (PIL-W)
(IA No. 156782/2018 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
19542/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
W.P.(C) No. 1305/2018 (X)
(IA No. 154313/2018 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
23873/2019 - RECALLING THE COURTS ORDER)
Diary No(s). 39642/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
152356/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 152366/2018, FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS ON IA 152375/2018 FOR ON IA 152375/2018, IA No.
152375/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
R.P.(C) No. 3381/2018 in W.P.(C) No. 373/2006 (PIL-W)
Diary No(s). 40056/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
153708/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 153710/2018 and FOR EX-PARTE STAY ON IA 153714/2018)
Diary No(s). 40681/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
156217/2018 and FOR ORAL HEARING ON IA 156218/2018)
Diary No(s). 40713/2018 (PIL-W)
(IA No. 156339/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
Diary No(s). 40840/2018 (PIL-W)
(IA No. 157004/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
Diary No(s). 40885/2018 (PIL-W)
(IA No. 157171/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 157172/2018 - CONDONATION OF DELAY IN FILING
4
REVIEW PETITION)
Diary No(s). 40887/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157177/2018 and FOR APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION ON IA 157180/2018)
Diary No(s). 40888/2018 (PIL-W)
(IA No. 157184/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
Diary No(s). 40898/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157231/2018, FOR ORAL HEARING ON IA 157232/2018 and FOR STAY
APPLICATION ON IA 157238/2018)
R.P.(C) No. 3457/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 157246/2018)
Diary No(s). 40910/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157266/2018 and FOR APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION ON IA 157271/2018)
Diary No(s). 40924/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157302/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157303/2018)
Diary No(s). 40929/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157304/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157305/2018)
Diary No(s). 41005/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157490/2018, FOR APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION ON IA 157493/2018 and FOR CONDONATION OF
DELAY IN FILING REVIEW PETITION ON IA 157495/2018)
Diary No(s). 41091/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157744/2018, FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 159266/2018 and FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS ON IA 159342/2018)
Diary No(s). 41264/2018 (PIL-W)
(IA No. 158344/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 158346/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 41395/2018 (PIL-W)
(IA No. 158854/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 158855/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 158845/2018 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No. 158849/2018 - STAY APPLICATION)
5
Diary No(s). 41586/2018 (PIL-W)
(IA No. 159839/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 159841/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 159837/2018 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No. 159838/2018 - STAY APPLICATION)
R.P.(C) No. 3480/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
160743/2018 and FOR CONDONATION OF DELAY IN FILING REVIEW PETITION
ON IA 160745/2018)
Diary No(s). 41896/2018 (PIL-W)
(IA No. 160768/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 160769/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 42264/2018 (PIL-W)
(IA No. 161648/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 161649/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 161651/2018 - PERMISSION TO FILE SLP
WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER and IA No.
161650/2018 - STAY APPLICATION)
Diary No(s). 42337/2018 (PIL-W)
(IA No. 161855/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 161857/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
MA 3113/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA No. 165960/2018 - CLARIFICATION/DIRECTION)
Diary No(s). 44021/2018 (PIL-W)
(IA No. 169213/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 169218/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 44991/2018 (PIL-W)
(IA No. 173678/2018 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 173684/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION and IA No. 173685/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
Diary No(s). 46720/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
181574/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 181578/2018 and FOR CONDONATION OF DELAY IN FILING
REVIEW PETITION ON IA 181581/2018)
Diary No(s). 47720/2018 (PIL-W)
(IA No. 184745/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 184747/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
6
Diary No(s). 2252/2019 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9609/2019, FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION
ON IA 9611/2019, FOR ORAL HEARING ON IA 9614/2019 and FOR
CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 9617/2019)
R.P.(C) No. 345/2019 in W.P.(C) No. 373/2006 (PIL-W)
(IA No. 19518/2019 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT and IA No. 19017/2019 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 2998/2019 (PIL-W)
(IA No. 13225/2019 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 13217/2019 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION, IA No. 13229/2019 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 13221/2019 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No. 13676/2019 - EXEMPTION FROM FILING
PAPER BOOKS)
W.P.(C) No. 472/2019 (PIL-W)
(IA No. 18125/2020 - APPLICATION FOR PERMISSION and IA No.
60456/2019 - EXEMPTION FROM FILING O.T.)
W.P.(Crl.) No. 338/2019 (X)
(IA No.185240/2019-EXEMPTION FROM FILING O.T.)
Date : 28-04-2026 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
HON'BLE MR. JUSTICE ARAVIND KUMAR
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
HON'BLE MR. JUSTICE PRASANNA B. VARALE
HON'BLE MR. JUSTICE R. MAHADEVAN
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
Mr. K. Parameshwar, Sr. Adv. (A.C.)
Mr. M V Mukunda, Adv.
Mr. Raji Gururaj, Adv.
Ms. Veda Singh, Adv.
Mr. Prasad Hedge, Adv.
Mr. Adit Vikramaditya Garg, Adv.
Mr. Vallari K.N., Adv.
Mr. Shivam Singh, Adv.(A.C).
Mr. Harpreet Singh Gupta, Adv.
Ms. Spoorthi Cotha, Adv.
Mr. Yoshit Jain, Adv.
Mr. Krishna Kumar Singh, Adv.(Nodal Counsel)
Ms. Shaswati Parhi, Adv. (Nodal Counsel)
7
For Petitioner(s): Mr. Tushar Mehta, Solicitor General
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Ms. Astha Singh, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Digvijay Dam, Adv.
Ms. Prerna Dhal, Adv.
Mr. Mrigna Shekhar, Adv.
Ms. Madhulika Upadhyay, AOR
Mr. Tushar Mehta, Solicitor General
Mr. K.M. Nataraj, A.S.G.
Mr. Vikramjit Banerjee, A.S.G.
Mr. Rajat Nair, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Aman Mehta, Adv.
Ms. Astha Singh, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Digvijay Dam, Adv.
Ms. Prerna Dhall, Adv.
Mrigna Shekhar, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Chitransh Sharma, Adv.
Dr. N. Visakamurthy, AOR
Mr. G. S. Makker,aor, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. Aniruddha Joshi, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Ms. Arunima Das, Adv.
Mr. Ashwin Hirulkar, Adv.
Ms. Kunika Bansal, Adv.
Ms. Chitransha Singh Sikarwar, Adv.
Ms. Sushmita Pandey, Adv.
Mr. Harsh, Adv.
Mr. Harshavardhan V. Ghadge, Adv.
Ms. Jagruti, Adv.
Ms. Malini Poduval, AOR
Mr. Padmesh Mishra, Adv.
Mr. Gurudatta Ankolekar, Adv.
8
Mr. Mukesh Kumar Singh, Adv.
Mr. Sudhir Mishra, Adv.
Mr. Narendra Kumar Goyal, Adv.
Mr. E .sudarsanan, Adv.
Mr. Sreejith P.r., Adv.
Mr. Jeetendra Kumar, Adv.
Mr. C.m.dwivedi, Adv.
Mr. Shantanu Jugtawat, Adv.
Mr. Kunwar Siddhartha Singh, Adv.
Ms. Maulshree, Adv.
For M/S. Mukesh Kumar Singh And Co., AOR
Mr. Satya Mitra, AOR
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. P. V. Yogeswaran, AOR
Mr. Bhakti Vardhan Singh, Adv.
Mr. Vinayak Goel, Adv.
Mr. Ronak Shankar Agarwal, Adv.
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Mr. V. Kandha Prabhu, Adv.
Ms. Dhatri Singh, Adv.
Ms. Maitri Goal, Adv.
Mr. L. R. Venkatesan, Adv.
Mr. Arun Singh, Adv.
Ms. Hari Preethi, Adv.
Mr. K Velmurugan, Adv.
Mr. Guneswaran Pv, Adv.
Mr. Bibek Tripathi, Adv.
Mr. C Rajendran, Adv.
Mr. A. Raghunath, AOR
Mr. Vishnu Shankar Jain, AOR
Ms. Marbiang Khongwir, Adv.
Ms. Mani Munjal, Adv.
Mr. Parth Yadav, Adv.
Mr. Saurabh Singh, Adv.
Mr. Mayank Tomar, Adv.
Mr. V. K. Biju, AOR
Mr. M. T. George, AOR
Mr. Shishir Pinaki, AOR
Mr. D. Mahesh Babu, Adv.
Mr. Jojo Jose, Adv.
Ms. Sunitha John, Adv.
Mr. Dr. Bhim Pratap Singh, Adv.
Mr. Dhanaeswar Gudapalli, Adv.
Mr. Satyeyu Veer, Adv.
Mr. Bamandla Venkatesh, Adv.
9
Ms. Mallika Das, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Tushar Singh, Adv.
Mr. Krishna Kumar Singh, AOR
Mr. Rahul Narang, Adv.
Mr. Harshad Sundar, Adv.
Mr. Nihar Dharmadhikari, Adv.
Mr. Yashaswi Sk Chocksey, Adv.
Ms. Aishwarya Raj Mishra, Adv.
Mr. Jose Abraham, AOR
Dr. Sebastian Joseph, Adv.
Mr. Anto G Robert, Adv.
Mr. Basil Jaison, Adv.
Mr. George Daniel George, Adv.
Mr. Rohan Thawani, Adv.
Mr. Kuriakose Varghese, Adv.
Ms. Pooja Dhar, Adv.
Mr. V. Shyamohan, Adv.
Ms. Priyanka Agarwal, Adv.
Ms. Sradhaxna Mudrika, Adv.
Ms. Anshika Bajpai, Adv.
Ms. Vrinda Goel, Adv.
M/S. Kmnp Law Aor, AOR
Mr. Beno Bencigar, Adv.
Mr. Parijat Kishore, AOR
Ms. Mudita Arora, Adv.
Mr. Aryan Sharma, Adv.
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Arun Poomulli, Adv.
Mr. Harsh Vardhan Shyam, Adv.
Ms. Jeby Mather, Adv.
Mr. K. Rajeev, AOR
Ms. Niveditha R Menon, Adv.
Mr. Aditya Verma, Adv.
Mr. Tarun Kumar, Adv.
Mr. J. Sai Deepak, Sr. Adv.
Mr. Suvidutt M.s., AOR
Ms. Deepika Singh, Adv.
Ms. Disha Puri, Adv.
Mr. Rishesh Sikarwar, Adv.
Mr. R. Abhishek, Adv.
Ms. Shaktiki Sharma, Adv.
Mr. Avinash Sharma, Adv.
Ms. Purnima Vashishtha, Adv.
10
Mr. Sidhi Pramodh Rayudu, Adv.
Mr. Avinash K Sharma, Adv.
Mr. Ashutosh Nagar, Adv.
Ms. Sucheta Joshi, Adv.
Mr. Aravind C, Adv.
Mr. Aditya Sharma, Adv.
Mrs. Renu Yadav, Adv.
Dr. G. Sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Mr. Hari Krishnan Pv, Adv.
Mr. Kavin Ananth C, Adv.
Mr. Adhi Keshavan C, Adv.
Ms. Vibha Srivastava, Adv.
Ms. Ratna Priya Pradhan, Adv.
Ms. Shobha Ramamoorthy, AOR
Mr. Shilp Vinod, Adv.
Ms. Supriya, Adv.
Mr. Rahul Bajaj, Adv.
Mr. J Sai Deepak, Sr. Adv.
Mr. K. V. Muthu Kumar, AOR
Ms. Anu B, Adv.
Ms. Gagandeep Chauhan, Adv.
Mr. Piyush Dwivedi, AOR
Mr. Robin Khokhar, AOR
Mr. Ram Bhadauria, Adv.
Mr. Anjan Datta, Adv.
Mr. Ashutosh Dubey, Adv.
Mr. B.N. Dubey, Adv.
Ms. Ritu Reniwal, Adv.
Ms. Rajshri A Dubey, Adv.
Ms. Ishita Srivastava, Adv.
Mr. Mahendra Kumawat, Adv.
Mr. Rabin Majumder, AOR
Ms. Mousumi Roy, Adv.
Mr. Joydeep Mukherjee, Adv.
Mr. Dusmanta Kumar Pradhan, Adv.
Mr. Aditya Raj Singh, Adv.
Mr. Shivam Majhi, Adv.
Mr. P.N. Ravindran, Sr. Adv.
Mr. A. Hariprasad, Sr. Adv.
Mr. C.n. Sreekumar, Sr. Adv.
Mr. T. G. Narayanan Nair, AOR
Mr. Ramesh Babu M.r, Adv.
Mr. Manish Nair, Adv.
Ms. Swathi H Prasad, Adv.
11
Ms. Priya Balakrishnan, Adv.
Ms. Samyuktha H Nair, Adv.
Mr. Savyasachi Narayanan, Adv.
Ms. Sweena Madhavan Nair, Adv.
Mr. Srikanth Varma Mudunuru, Adv.
Petitioner-in-person
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. Arvind P Datar, Sr. Adv.
Mr. K. V. Mohan, AOR
Mr. Ashok Nagarajan, Adv.
Mr. Ronal Shankar Agarwal, Adv.
Mr. Vinayak Goel, Adv.
Mr. K.v.balakrishnan, Adv.
Mr. R.k.raghavan, Adv.
Ms. Aditi Anil Dani, Adv.
Mr. V.r.raman, Adv.
Mr. Ranu Purohit, Adv.
Mr. Devesh Khanduri, Adv.
Mr. V. Shyamohan, AOR
Mr. J Sai Deepak, Sr. Adv.
Mr. V. Shyamohan, Adv.
Ms. Shaktiki Sharma, Adv.
Ms. Priyanka Agarwal, Adv.
Mr. Abhishek Sharma, Adv.
Ms. Sradhaxna Mudrika, Adv.
Ms. Anshika Bajpai, Adv.
Ms. Vrinda Goel, Adv.
Mr. Sridhar Potaraju, Sr. Adv.
Mr. Bhakti Vardhan Singh, Adv.
Ms. Niharika Singh, Adv.
Ms. Chamundeswari Pemmasani, Adv.
Ms. Arlene Noronha, Adv.
Mrs. C Rubavathi, Adv.
Mr. C Raghavendren, Adv.
Mr. M. A. Chinnasamy, AOR
Mrs. Shiraz Contractor Patodia, AOR
Mr. J P Cama, Sr. Adv.
Mr. Narendra Kumar, Adv.
Mr. Santosh Kumar Pandey, AOR
Mr. Santosh Kumar Vishwakarma, Adv.
Mr. Ajay Kumar Pandey, Adv.
Ms. Bhavya Tyagi, Adv.
Dr. Shine P Shasidhar, Adv.
Mr. Vr Raman, Adv.
Ms. Rashmi Singhania, AOR
Mr. Yash Singhania, Adv.
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Ms. Aswathi M.k., AOR
Mr. V. Chitambaresh, Sr. Adv.
Mr. Jayant Muthuraj, Sr. Adv.
Ms. Usha Nandini V., AOR
Mr. Biju P Raman, Adv.
Mr. John Thomas Arakal, Adv.
Ms. Nandana Harikrishnan, Adv.
Ms. Meghaa C Unnithan, Adv.
Ms. Dimple Nagpal, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Anoop Prakash Awasthi, AOR
Mr. Santosh Kumar, Adv.
Mr. Praneet Pranav, Adv.
Mr. Bhaskar T Gowtham, Adv.
Mr. Raghu Vamsy Dasika, Adv.
Mr. Chandrashekhar A.chakalabbi, Adv.
Mr. Subodh Patil, Adv.
Mr. Alabhya Dhamija, Adv.
Mr. Venkat Tripathi, Adv.
Mr. Bhavya Tyagi, Adv.
Mr. Trithiksha Padman, Adv.
Mr. Chandrakant Reddy, Adv.
Mr. Aman Shukla, Adv.
Mr. Shubham Dubey, Adv.
Mr. Rushikanta Dash, Adv.
Ms. Jasleen Kaur, Adv.
Mr. V V V V Pattabhi Ram, Adv.
Mr. Vishesh Goel, Adv.
Mr. Ashwin K, Adv.
Mr. Utkarsh Bhatt, Adv.
Ms. Akanksha Mehta, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Mukesh K. Giri, AOR
Mr. Mandaar Mukesh Giri, Adv.
Mr. Pranjal Kumar, Adv.
Mr. P B Krishnan, Sr. Adv.
Mr. Sanand Ramakrishnan, AOR
Mr. M R Venkatesh, Adv.
Mr. Rajeev Mishra, Adv.
Mr. Thomas Martin K, Adv.
Mr. Sunil Narayanan, Adv.
Mr. Anila Thomas T, Adv.
Mr. Sanich Cr, Adv.
Mr. G Karthikeyan, Adv.
Mr. Sundaramurti R, Adv.
Mr. Mahek Maheshwari, Adv.
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Mr. V Giri, Sr. Adv.
Mr. Abhilash M.r., Adv.
Mr. Sayooj Mohandas, Adv.
Mr. K S Bharathan, Adv.
Mr. Sandeep Singh, Adv.
Mr. Vuzmal Nehru, Adv.
Mr. Arjun Raghuvanshi, Adv.
M/s M R Law Associates, AOR
Mr. C.R. Jaya Sukin, Adv.
Ms. Yashika Anand, Adv.
Ms. Jyoti Zongluju, Adv.
Ms. Priya Rani, Adv.
Mr. Rajiv Kumar Sinha, Adv.
Mr. Vimalpani Scv, Adv.
Mr. Neeraj Srivastava, Adv.
Mr. Narender Kumar Verma, AOR
Ms. Prachi Bajpai, AOR
Mr. Ranbir Singh Yadav, AOR
Mr. Prateek Yadav, Adv.
Mr. Puran Mal Saini, Adv.
Mr. Siddhant Agal, Adv.
Mr. Rakesh Kumar Sharma, Adv.
Mr. Sunil Kumar, Adv.
Ms. Jyoti Sharma, Adv.
Mr. Abhishek Sharma, Adv.
Mrs. Manik Karanjawala, AOR
Mr. Anish R. Shah, AOR
Mr. Adarsh Kumar Pandey, Adv.
Mr. Vignesh Singh, Adv.
Mr. Mukesh Kumar, Adv.
Mr. Ankit Sahu, Adv.
Mr. Biju P Raman, AOR
Ms. Anzu. K. Varkey, AOR
Mr. N. P. Rakeesh Panicker, Adv.
Mr. Rakesh K. Khanna, Adv.
Ms. Sunita Tiwari Pet. In Person Adv., Adv.
Mr. T.s.chaudhary, Adv.
Ms. Sadhana Sandhu, AOR
Mr. Aditya Pushkal Khanna, Adv.
Ms. Ramya Khanna, Adv.
Ms. Arushi Jindal, Adv.
Mr. P.R. Kovilan Poongkuntran, Adv.
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Mrs. Geetha Kovilan, AOR
Mr. Ranjan Kumar, AOR
Mr. Abhilash Mr, Adv.
Mr. Vinod Kanna B, Adv.
Ms. Manjri Singh, Adv.
Ms. Ann Melvin, Adv.
Mr. Kapil Dev Yadav, Adv.
Mr. Rohini Kumar, Adv.
Mr. Arun Kumar, Adv.
Mr. Siddhartha Sinha, Adv.
Mr. Anil C Nishani, Adv.
Mr. J K Mishra, Adv.
Mr. Meenesh Dubey, Adv.
Mr. Krishna M Singh, Adv.
Mr. Kushal U, Adv.
M/s Krishna & Nishani Law Chambers, AOR
Mr. C. Aryama Sundaram, Sr. Adv.
Mr. A. Venayagam Balan, AOR
Mr. Sreegesh M.k, Adv.
Ms. Rohini Musa, Adv.
Mrs. Santhanalakshmi, Adv.
Mr. Puneet Thakur, Adv.
Mr. Ananthu R.s, Adv.
Ms. Radhika, Adv.
Mrs. Meera Karta, Adv.
Mr. R K Pandey, Adv.
Mr. Ramesh Babu M. R., AOR
Mr. Mahesh Thakur, Adv.
Mr. Suresh Chandra Sati, Adv.
Mr. Narveer Yadav, Adv.
Mr. Siddhartha Sati, Adv.
Mr. P. S. Sudheer, AOR
Mr. Raju Ramachandran, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Manik Karanjawala, Adv.
Ms. Nandini Gore, Adv.
Mr. Jatin Mongia, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Arjun Sharma, Adv.
Ms. Niharika Karanjawala, Adv.
Ms. Shruti Narayan, Adv.
Mr. Vikram Aditya Narayan, Adv.
Mr. Akhil Abraham Roy, Adv.
Ms. Swati Bhardwaj, Adv.
Ms. Prerna Shaha, Adv.
Mr. Pranav Garg, Adv.
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Mr. Mohd. Afeef, Adv.
Ms. Nida Khan Salim, Adv.
Mr. Aditya Sidhra, Adv.
M/S. Karanjawala & Co., AOR
Mr. R. Krishnaraj, Adv.
Mr. Tom Joseph, AOR
Dr. Linto K.b., Adv.
Mr. Kumar Gaurav, Adv.
Ms. Anugraha Sabu, Adv.
Mr. Colin Gonsalves, Sr. Adv.
Mr. Kamran Khwaja, Adv.
Mr. Manik Gupta, Adv.
Ms. Puja S., Adv.
Mr. Satya Mitra, AOR
Mr. Shyam Diwan, Sr. Adv.
Mr. Haris Beeran, Adv.
Mr. Azhar Assees, Adv.
Ms. Rizwana R. Raj, Adv.
Ms. Pallavi Pratap, AOR
Mr. Ram Narayan Mohanty, Adv.
Mr. Rakesh Kumar, Adv.
Mr. V.K. Biju, Adv.
Mr. Rakesh Kumar, Adv.
Mr. Darius Khambata, Sr. Adv.
Ms. Indira Jaisingh, Sr. Adv.
Mr. Ravindra Shrivastava, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Ms. Shiraz Contractor Patodia, AOR
Ms. Nina Nariman, Adv.
Mr. Ashish Singh, Adv.
Ms. Divya Sharma, Adv.
Ms. Juhi Chawla, Adv.
Mr. Mayank Singhal, Adv.
Mr. Adityaraj Patodia, Adv.
Ms. Shruti Verma, Adv.
Mr. Boudhik Garg, Adv.
Mr. Atharv Joshi, Adv.
Ms. Kavya Verma, Adv.
Ms. Khushi Rastogi, Adv.
Mr. Arjun Sharma, Adv.
Mr. Svarit Uniyal Mishra, Adv.
Ms. Padmja Mishra, Adv.
Ms. Madhusruthi Neelakantan, Adv.
Ms. Aditi Paul, Adv.
Ms. Sumana Mukherjee, Adv.
Mr. Tushar Hathiramani, Adv.
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Mr. Pritam Singh, Adv.
Mr. Umesh Kumar Shukla, Adv.
Mr. Ankit Bhatnagar, Adv.
Mr. Salik Ram, Adv.
Ms. Madhavi Divan, Sr. Adv.
Mr. D. Bharath Kumar, Adv.
Mr. Kumar Shivam, AOR
Mr. Bhaskar Gowtham, Adv.
Ms. Purnima Malik, Adv.
Mr. Subodh Patil, Adv.
Mr. Yashraj Bundela, Adv.
Mr. Santosh Kumar, Adv.
Mr. Rajatdeep Sharma, Adv.
Mr. Sameer Ranjan, Adv.
Mr. Atharv Kotwal, Adv.
Ms. Aishani Narain, Adv.
Ms. Vatsalya Vigya, Adv.
Ms. Riddhima Laharia, Adv.
Mr. Mahesh Rathore, Adv.
Mr. Aditya Kashyap, Adv.
Mr. Nirbhay Singh, Adv.
Mr. Alabhya Dhamija, Adv.
Mr. Gautam Barnwal, Adv.
Mr. Shivam Malik, Adv.
Mr. Himanshu Chugh, Adv.
Mr. Gopal Subramaniam, Sr. Adv.
Ms. Nandini Gore, Adv.
Mr. Gaurav Agrawal, Sr. Adv.
Ms. Sonia Nigam, Adv.
Mr. Malcolm Siganporia, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Arjun Singh Surjewala, Adv.
Ms. Gauri Subramaniam, Adv.
Mr. Akarsh Sharma, Adv.
Ms. Simran Kaur, Adv.
Mr. Rohan Sharma, Adv.
Mr. Kartik Bhatnagar, Adv.
Mr. Arjun Singh Gautam, Adv.
Ms. Ambika, Adv.
Ms. Unnimaya, Adv.
Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Mr. Jayavardhan Singh, Adv.
Mr. Joel George, Adv.
Mr. Siddhant Juyal, Adv.
Mr. Raghav Kohli, Adv.
Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv.
Mr. Roserin Jerald, Adv.
Mr. Utkarsh Krishna, Adv.
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Mr. Jagatjeet Singh, Adv.
Ms. Shrija Rawat, Adv.
Ms. Kaarunya Lakshmi, Adv.
Ms. Sejal Jain, Adv.
Mr. Nakul Patwardhan, Adv.
M/S. Karanjawala & Co., AOR
Mr. Gopal Sankaranarayanan, Sr. Adv.
Ms. Aarthi Rajan, AOR
Mr. Arvind Srevatsa, Adv.
Ms. Abhilasha Shrawat, Adv.
Mr. Kartik Malhotra, Adv.
Mr. Amar Kumar, Adv.
Mr. Vishal Sinha, Adv.
Mr. Tushar Shrivastava, Adv.
Mr. Siddharth Venugopal, Adv.
Mr. Aayushman Aggarwal, Adv.
Mr. Pradyut Kashyap, Adv.
Ms. Trisha Chandran, Adv.
Ms. Smruthi Gangadhar, Adv.
Mr. Madhav Gupta, Adv.
Mr. Shrutanjaya Bhardwaj, Adv.
Ms. Aditi Gupta, Adv.
Mr. Aman Rawat, Adv.
Dr. Abhishek M. Singhvi, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. L. Nidhiram Sharma, Adv.
Mr. Aditya Dhingra, Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jashan Vir Singh, Adv.
Ms. Nivedita Sudheer, Adv.
IA No.103637/2026 Mr. Anirudh Sharma, Adv.
Mr. Sanjeev Kumar Sharma, Adv.
Mr. Atreyi Chatterjee, Adv.
Mr. Rajiv Dalal, Adv.
Mr. Lalit Mohan, Adv.
Mr. Varun Kesharwani, Adv.
Mr. Sidharth Nahar, Adv.
IA No.6068/2020 Mr. Mukul Rohatgi, Sr. Adv.
Mr. Pankaj Sawant, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Pankaj Sawant, Sr. Adv.
M/S. Parekh & Co., AOR
Mr. Ammar A. Faizullabhoy, Adv.
Ms. Sonali Basu Parekh, Adv.
Mr. Sameer Parekh, Adv.
Ms. Sonali Parekh, Adv.
Mr. Abeezar E. Faizullabhoy, Adv.
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Mr. D.P. Mohanty, Adv.
Mr. Murtaza Kachwalla, Adv.
Mr. Moinuddin Algaus Shaikh, Adv.
Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv.
Ms. Ruchi Krishna Chauhan, Adv.
Ms. Akshita Dogra, Adv.
Mr. Siddharth Samaiya, Adv.
Mr. Akhil Shresth, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Ira Mahajan, Adv.
Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv.
Mr. Mustafa Maimoon, Adv.
Mr. Aliasgar Najmi, Adv.
Mr. Hatim Batterywala, Adv.
IA No.6068/2020 Mr. Pankaj Sawant, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
M/S. Parekh & Co., AOR
Mr. Ammar A. Faizullabhoy, Adv.
Ms. Sonali Basu Parekh, Adv.
Mr. Sameer Parekh, Adv.
Ms. Sonali Parekh, Adv.
Mr. Abeezar E. Faizullabhoy, Adv.
Mr. D.p. Mohanty, Adv.
Mr. Murtaza Kachwalla, Adv.
Mr. Moinuddin Algaus Shaikh, Adv.
Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv.
Ms. Ruchi Krishna Chauhan, Adv.
Ms. Akshita Dogra, Adv.
Mr. Siddharth Samaiya, Adv.
Mr. Akhil Shresth, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Ira Mahajan, Adv.
Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv.
Mr. Mustafa Maimoon, Adv.
Mr. Aliasgar Najmi, Adv.
Mr. Hatim Batterywala, Adv.
IA No.4721/2020 Mr. Shyam Divan, Sr. Adv.
Ms. Arwa Sarkar, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Aliasgar Shehabuddin, Adv.
Mr. E.r. Kumar, Adv.
Mr. Ashok Kumar Jain, Adv.
Mr. Abhishek Baid, Adv.
Mr. Anup Jain, Adv.
Ms. Swati Bhardwaj, Adv.
Mr. Ishan Nagar, Adv.
Mr. Abhishek Thakral, Adv.
19
Ms. Apurba Pattanayak, Adv.
Mr. Mohit Bafna, Adv.
Ms. Sharen Joel, Adv.
Mr. Dilpreet Singh Dardi, Adv.
Ms. Suvasita Chopra, Adv.
Mr. Ravindra Kumar, Adv.
Mr. Sudipto Sircar, Adv.
Mr. Shaishir Devatia, Adv.
Mr. Ankur Singhal, Adv.
Mr. M. R. Shamshad, Sr. Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Hasan Raza Khan, Adv.
Mr. Arijit Sarkar, Adv.
Ms. Madiha Pagarkar, Adv.
Mr. Madhavi Divan, Sr. Adv.
Mr. Kumar Shivam, AOR
Mr. Vatsalya Vigya, Adv.
Mr. Shresth Gautam, Adv.
Mr. Sameer Ranjan, Adv.
Mr. Rajarshi Singh, Adv.
Mr. Atharva Kotwal, Adv.
Ms. Aishani Narain, Adv.
Mr. Purnima Malik, Adv.
Ms. Riddhima Laharia, Adv.
Mr. Mahesh Rathore, Adv.
Mr. Shripal Upadhyay, Adv.
Mr. Kartikya Mudgal, Adv.
Mr. Rajatdeep Sharma, Adv.
Mr. Aman Saini, Adv.
Mr. Kapil Kumar Sharma, Adv.
Mr. Alok Prabhat, Adv.
Mr. Himanshu Chugh, Adv.
Mr. Saket Singh, Adv.
Mr. Mathew J. Nedumpara, Adv.
Mr. Jeevan R. Patil, Adv.
Mr. Gajendran, Adv.
Mr. Babangir Uttamgir Goswami, Adv.
Ms. Hemali Suresh Kurne, Adv.
Ms. Mariya Nedumpara, Adv.
Ms. Manju Jetley, AOR
Mr. G.A.V. Ravi Kumar, Adv.
Mr. Rakesh Kumar, Adv.
Mr. Ashwini Kumar Upadhyay, Adv.
Mr. Nikhil Upadhyay, Adv.
Mr. Nitin Upadhyay, Adv.
Mr. Divyajyoti Singh, AOR
20
For Respondent(s) :Ms. Usha Nandini V., AOR
Mr. Abhilash. M. R, Adv.
Mr. Sayooj Mohandas. M, Adv.
Ms. Manjari Singh, Adv.
Ms. Ann Melvin, Adv.
Mr. P. R. Rajhans, Adv.
Mr. Amarnath Gupta, Adv.
Mr. S. Jyotiranjan, Adv.
Mr. Sandeep Singh, Adv.
Mr. Vishal Arun, AOR
Mr. Purushottam Sharma Tripathi, AOR
M/S. S. Narain & Co., AOR
Mr. Siddhartha Chowdhury, AOR
M/S. Lawyer S Knit & Co, AOR
Mr. R. P. Gupta, AOR
Mr. Sachin Dhingiya, Adv.
Ms. Savita Dhandha, Adv.
Mr. Javed R Shaikh, Adv.
Mr. Syed Ahmed Saud, Adv.
Mr. Mohd. Parvez Dabas, Adv.
Mr. Daanish Ahmed Syed, Adv.
Mr. Uzmi Jameel Husain, Adv.
Mr. S. S. Kazi, Adv.
Mr. Mohd. Shahib, Adv.
Mr. Seemab Qayyum, Adv.
Mr. Mohammad Aadil Khan, Adv.
Mr. Mohd Shakim, Adv.
M/s Shakil Ahmad Syed, AOR
Ms. Swati Ghildiyal, AOR
Ms. Apoorva Anand, Adv.
Mr. C. K. Sasi, AOR
Ms. G. Indira, AOR
Mr. Sravan Kumar Karanam, AOR
Mr. Kumar Abhishek, Adv.
Mr. P. Venkatraju, Adv.
Ms. M. Harshini, Adv.
Mr. Santosh Kumar Yadav, Adv.
Mr. Yadav Narender Singh, AOR
Ms. Fauzia Shakil, Adv.
Mr. Farrukh Rasheed, AOR
Mr. Ujjawal Singh, Adv.
21
Ms. Savita Singh, AOR
Mr. Keshav Ranjan, Adv.
Mr. Sujeet Kumar, Adv.
Mr. Rajendra Singh Chauhan, Adv.
Mr. Rajesh Chaurasia, Adv.
Ms. Monika, Adv.
Mr. Vivek Sharma, AOR
Dr. Vijay Kumar Sharma, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Praneet Pranav, Adv.
Mr. Amit Mishra, Adv.
Mr. Amit Sharma, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Raghu Vamsy Dasika, Adv.
Ms. Sindoora Vnl, Adv.
Mr. V.c. Shukla, Adv.
Mr. Aishvary Vikram, Adv.
Ms. Mitakshara Goyal, Adv.
Mr. Ajay Awasthi, Adv.
Mr. Aditya Kashyap, Adv.
Mr. Mohd. Yasir, Adv.
Mr. Rishikesh Haridas, Adv.
Ms. Purima Malik, Adv.
Mr. Siddharth Relan, Adv.
Mr. Ashutosh Mishra, Adv.
Mr. Lakshya Siddheshwar Pandey, Adv.
Ms. Isha Barshiliya, Adv.
Ms. Ishika Baheti, Adv.
Ms. Thithiksha Padmam, Adv.
Mr. Anchit Singla, Adv.
Ms. Astha Singh, Adv.
Mr. Devesh Mohan, Adv.
Ms. Himadri Haksar, Adv.
Ms. Shruti Verma, Adv.
Ms. Ankita Choudhary, Adv.
Ms. Aditi Tripathi, AOR
Mr. R. C. Kaushik, AOR
Mr. Preet Pal Singh, AOR
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Rohan Thawani, Adv.
Ms. Pooja Dhar, AOR
Ms. Divya Jyoti Singh, AOR
Mr. Jaideep Gupta, Sr. Adv.
Mr. P.v. Surendra Nath, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
22
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv.
Ms. Sampriti Baksi, Adv.
Ms. Rishi Agrawal, Adv.
Mr. Sawan Kumar Shukla, Adv.
Mr. E. Keerthi Priyan, Adv.
Mr. Krishna Kumar Singh, AOR
Mr. Sriharsha Peechara, Adv.
Mr. Rajiv Kumar Choudhry, Adv.
Mr. Ramesh Kumar Mishra, Adv.
Mr. Durga Dutt, Adv.
Mr. Kumar Muralidhar, Adv.
Mr. Gautam Barnwal, Adv.
Mr. Kumar Abhishek, Adv.
Mr. S. S. Shroff, AOR
Mr. Jaideep Gupta, Sr. Adv.
Mr. P.v. Surendra Nath, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv.
Ms. Sampriti Baksi, Adv.
Ms. Rishi Agrawal, Adv.
Mr. Sawan Kumar Shukla, Adv.
Mr. E. Keerthi Priyan, Adv.
Ms. Bharti Tyagi, AOR
Mr. Vikash Kumar, Adv.
Ms. Sadaf Husain, Adv.
Mr. Tejasv Gupta, Adv.
Mr. P. S. Baghel, Sr. Adv.
Mr. Ajay Kumar Singh, AOR
Mr. Yatharth Singh, Adv.
Mr. Shanti Swaroop Singh, Adv.
Ms. Shrishti Gautam, Adv.
Mr. Divyansh Singh, Adv.
Mr. Chandan Kumar Singh, Adv.
Mr. Rishesh Sikarwar, Adv.
Mr. Maninder Dubey, Adv.
Mr. Avdhesh Kumar Singh, Adv.
Mr. Neeraj Sharma, Adv.
23
Mr. Bheem Pratap Singh, Adv.
Mr. A. S. Shastri, Adv.
Mr. Shailendra P. Singh, Adv.
Mr. Kartik Dawas, Adv.
Ms. Priyanka, Adv.
Mr. B.K. Mishra Sr. Advocate
Mr. S.L. Upadhaya Sr. Advocate
Mr. V.K. Khanna, Sr.advocate
Mr. Kailash Prashad Pandey, AOR
Mr. Hitesh Kumar Sharma, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Mahi Pal Singh, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Varun Varma, Adv.
Ms. Shreya Jha, Adv.
Ms. Niharika Dwivedi, Adv.
Ms. Manisha Chawla, Adv.
Ms. Swati Vishan, Adv.
Ms. Priyanka, Adv.
Ms. Asmita Mishra, Adv.
Ms. Ishtha Singh, Adv.
Mr. Devendra Kumar Mishra, Adv.
Mr. Sudhakar Dwivedi, Adv.
Mr. Anupam Kumar, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Mr. Dinesh Kumar Yadav, Adv.
Mr. D.p.singh, Adv.
Mr. Sandeep Singh Dingra, Adv.
Mr. Dilip Kumar, Adv.
Mr. Rajesh Singh, Adv.
Mr. Ankit Maan, Adv.
Mr. Raghavendra Pratap Singh, Adv.
Mr. Shubham Rajhans, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Prakhar Shukla, Adv.
Mr. Chintha Sandeep, Adv.
Mr. Avnish Sharma, Adv.
Mr. Pawan Kumar, Adv.
Mr. Sanjeev Kumar, Adv.
Mr. Jogendra Kumar, Adv.
Mr. Pulkit Agarwal, Adv.
Mr. Sudhanshu Kaushesh, Adv.
Mr. Utkarsh Singh, Adv.
Mr. Anubhav Lamba, Adv.
Mr. Sudhanshu Kumar, Adv.
Mr. Md Anas Chaudhary, Adv.
Mr. Md Sharyab Ali, Adv.
Mr. Rajat Kumar, Adv.
Mr. Shubham Singh, Adv.
Mr. Prerak Khurana, Adv.
24
Mr. Ajinkya Sanjay Kale, Adv.
Mr. Pulkit Agarwal, AOR
Mr. Alok Abhinav, Adv.
Mr. Sarad Kumar Singhania, Adv.
Ms. Rashmi Singhania, AOR
Mr. Navneet Kumar, Adv.
Ms. Himadri Haskar, Adv.
Mr. Vivek Jain, AOR
Ms. Suchitra Kumbhat, Adv.
Mr. Akshay Malhotra, Adv.
Mr. Sadiq Noor, Adv.
Mr. Rohit H Nair, Adv.
Ms. Benila Bm, Adv.
Mr. Angad Pathak, Adv.
Mr. Atulesh Kumar, AOR
Ms. Manisha Agrawal Narain, Adv.
Mr. Uday Narayan Ray, Adv.
Ms. Shweta Sinha, Adv.
Ms. Kumud Lata Das, AOR
Mr. I.s. Minhas, Adv.
Mr. Rajiv Kumar Sinha, Adv.
Mr. Harsh Ajay Singh, Adv.
Mr. Ravi Agarwal, Adv.
Mr. Ashutosh Saini, Adv.
Mr. Siddhant Narayan Das, Adv.
Ms. Pooja Rathore, Adv.
Mr. Ramesh Mahto, Adv.
Mr. Sourabh Suman, Adv.
Mr. Puneet, Adv.
Mr. S. Sriram, Sr. Adv.
Ms. Divya Roy, AOR
Mr. Rahul G. Tanwani, Adv.
Ms. Priyanka Das, Adv.
Mr. Akshay Nagarajan, Adv.
Mr. Alabhya Dhamija, Adv.
Ms. Amrutha Boppudi, Adv.
Mr. Saaketh Kasibhatla, Adv.
Mr. Vinay Krishna Kodali, Adv.
Mr. Kartik Brundavan, Adv.
Mr. Dharun Lakshman, Adv.
Mr. Yashraj Singh Bundela, Adv.
Mr. Aditya Shekhar, Adv.
Mr. Shubhendu Anand, Adv.
Mr. Ayush Anand, Adv.
Mr. Shreyas Reddy P., Adv.
Mr. Sai Saran Chodisetty, Adv.
Mr. Sri Krishna Reddy M., Adv.
25
Mr. Anantha Narayan Mg, Adv.
Ms. Laya Venkataraman, Adv.
Ms. Sansriti Pathak, AOR
Miss Tanvi Dubey, AOR
Mr. Alabhya Dhamija, AOR
Mr. Ramesh Allanki, Adv.
Mr. Santosh Kumar, Adv.
Mr. Tadimalla Bhaskar Gowtham, Adv.
Mr. Subodh Patil, Adv.
Mr. Gautam Singh, Adv.
Ms. Aruna Gupta, Adv.
Ms. Mahima Pandey, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Vivek Kumar Pandey, Adv.
Ms. Bhavya Tyagi, Adv.
Mr. Yashraj Singh Bundela, Adv.
Mr. Syed Ahmad Naqvi, Adv.
Mr. Praveen Kumar Sharma, Adv.
Ms. Shriya Gilhotra, Adv.
Mr. Shreeyash U Lalit, Adv.
Mr. Rushabh Vidyarthi, Adv.
Mr. Surya Pratap Tyagi, Adv.
Mr. Ankit Banati, Adv.
Mr. Yuganshu Sharma, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Shreevardhan Dhoot, Adv.
Mr. Arijeet Shukla, Adv.
Mr. Mehul Kothari, Adv.
Mr. Akash Bantia, Adv.
Ms. Indira Jaising, Sr. Adv.
Mr. Mohan Katarki, Sr. Adv.
Mr. Prashant Padmanabhan, AOR
Mr. Paras Nath Singh, Adv.
Mr. Manuraj Shunmugasundaram, Adv.
Mr. B. Arvind Srevatsa, Adv.
Ms. Nithyashree Rajagopal, Adv.
Mr. M. U. Vikkiram Raj, Adv.
Mr. M. V. Arjun Ram, Adv.
Mr. A. Karthik, AOR
Mr. Sanjeev Kumar Aggarwal, Adv.
Mr. Mohit Kumar Gupta, Adv.
Mr. Abhishek Krishna, Adv.
Mr. Dharma Datta Verma, Adv.
Ms. Eliza Gupta, Adv.
Mr. Sanjeev Kumar, AOR
Mr. Sidharth Luthra, Sr. Adv.
26
Mr. Nitin Saluja, AOR
Ms. Nimisha Menon, Adv.
Mr. Samarth Luthra, Adv.
Mr. Manas Agrawal, Adv.
Ms. Kamakshi Gupta, Adv.
Ms. Anusha Soni, Adv.
Ms. Pranya Madan, Adv.
Ms. Yamina Rizvi, Adv.
Ms. Nandini Chauhan, Adv.
Mr. Venkita Subramoniam T.r, AOR
Ms. Praseena Elizabeth Joseph, AOR
Ms. Shraddha Deshmukh, AOR
Mr. Sanchit Singh, Adv.
Mr. Sarthak Gupta, Adv.
Mr. Kaustubh Khanna, Adv.
Ms. Neha Mehta Satija, AOR
Mr. Talha Abdul Rahman, AOR
Mr. Sudhanshu Tewari, Adv.
Mr. Faizan Ahmed, Adv.
Ms. Resmitha R. Chandran, AOR
Mr. Nachiketa Joshi, Sr. Adv.
Mr. Suvidutt M.s., AOR
Ms. Deepika Singh, Adv.
Ms. Disha Puri, Adv.
Mr. Rishesh Sikarwar, Adv.
Mr. Sai Shashank, Adv.
Ms. Ruchil Raj, Adv.
Mr. Pankaj Singhal, Adv.
Mr. Bhaskar Bhushan, Adv.
Mr. Ayush Anand, Adv.
Mr. Alabhya Dhamija, Adv.
Ms. Mahima Pandey, Adv.
Mr. Aditya Kashyap, Adv.
Mrs. Renu Yadav, Adv.
Mr. Vijay Hansaria, Sr. Adv.
Ms. Kavya Jhawar, Adv.
Ms. Nandini Rai, Adv.
Mr. Aashay Shukla, Adv.
Ms. Srija Choudhury, AOR
Mr. C S Vaidyanathan, Sr. Adv.
Mr. Akshay Nagarajan, Adv.
Mr. Rahul G Tanwani, Adv.
Mr. Saaketh Kasibhatla, Adv.
Mr. Kailas Bajirao Autade, AOR
27
Mr. Shivkumar Jangwad, Adv.
Mr. K. V. Muthu Kumar, AOR
Ms. Sarita Kanwar, Adv.
Mr. Mvs Anil Kumar Rajagiri, Adv.
Mr. P Bharat Kumar, Adv.
Mr. V. K. Biju, AOR
Ms. Sneha Kalita, AOR
Dr. Ks Bhati, Adv.
Mr. Ayush Yashaswi, Adv.
Ms. Nivedita, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Juzer Shakir, Adv.
Ms. Shachi Udeshi, Adv.
Mr. Dharav Shah, Adv.
Ms. Apoorva Kaushik, Adv.
Mr. Shubham Saini, Adv.
Mr. Uday Mathur, Adv.
Mr. Nidhiram Sharma, Adv.
Mr. Aditya Dhingra, Adv.
Mr. Sujith Nair, Adv.
Mr. Pranaya Goyal, AOR
Mr. Md. Nizamuddin Pasha, Adv.
Ms. Ranjeeta Rohatgi, AOR
Mr. Mushtaq Salim, Adv.
Mr. Sidharth Kaushik, Adv.
Mr. Arif Ali, Adv.
Ms. Awstika Das, Adv.
Mr. Madhav Deepak, Adv.
Ms. Charu Sharma, Adv.
Mr. Abhinav Kumar Arya, Adv.
Ms. Shrika Gautam, Adv.
Mr. Yuvraj Kashyap, Adv.
Mr. Shadan Farasat, Sr. Adv.
Mr. Harshit Anand, Adv.
Mr. Kaustubh Chaturvedi, Adv.
Mr. Shourya Dasgupta, Adv.
Ms. Suvarna Swain, Adv.
Mr. Yashwant Singh, AOR
Mr. Pradeep Kumar Rai, Sr. Adv.
Ms. Modoyia Kayina, Adv.
Ms. Farhat Naim, Adv.
Mr. Vinay Kumar Rai, Adv.
Mrs. Rajshree Rai, Adv.
Mr. Paras Chauhan, Adv.
Mr. Shreyansh Singh, Adv.
28
Mr. Ranjeet Kumar, Adv.
Mr. Vaibhav Agarwal, Adv.
Mr. Virendra Singh, Adv.
Mr. Devi Prasad Semwal, Adv.
Mr. Ashok Praratap Rai, Adv.
Mr. Viaji Pratap Singh, Adv.
Ms. Shweta, Adv.
M/S R And R Law Associates, AOR
Mr. Varinder Kumar Sharma, AOR
Mr. Venkata Raghuvamsy D., AOR
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Santosh Kumar, Adv.
Mr. Praneet Pranav, Adv, Adv.
Mr. Chandrashekhar Chakalabbi, Adv.
Mr. Alabhya Dhamija, Adv, Adv.
Mr. Venkat Mani Tripathi, Adv, Adv.
Mr. Pankaj Singhal, Adv, Adv.
Mr. Eklavya Dwivedi, Adv, Adv.
Mr. Yasir Saifi, Adv, Adv.
Mr. Gobind Kumar, Adv.
Mr. Arijeet Shukla, Adv.
Mr. Yashraj Bundela, Adv.
Mr. Uday Bedi,, Adv.
Ms. Varisha Sharma,, Adv.
Ms. Smiksha Singhroha,, Adv.
Ms. Shivani Agarwal,, Adv.
Mr. Varun Kumar, Adv.
Ms. Manju Jetley, AOR
Mr. Yogesh Vats, Adv.
Mr. Lakshmi Raman Singh, AOR
Mr. R. Krishnaraj, Adv.
Mr. Rk Singh, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Tom Joseph, AOR
Mr. Varun Varma, Adv.
Mr. Jatin Malik, Adv.
Mr. Swadesh Bansal, Adv.
Mr. Shray Sashank, Adv.
Mr. T. Hari Hara Sudhan, AOR
Ms. Himali Choudhary, Adv.
Mr. Dilip Shukla, Adv.
Mr. Sarthak Upadhyaya, Adv.
Mr. Manaj Sarkar, Adv.
Mr. Chandril Chattopadhyay, Adv.
Mr. Aakash Choudhary, Adv.
Mr. Dhruv Goyal, Adv.
29
Dr. Dere Kishor Shankar, Adv.
Mrs. Rekha Pandey, AOR
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Pankhuri Shrivastava, Adv.
Ms. Neelam Sharma, AOR
Mr. C. Kranthi Kumar, Adv.
Mr. K.v. Jagdishvaran, Adv.
Mr. Desam Sudhakar Reddy, Adv.
Mr. Alekshendra Sharma, Adv.
Mr. Deepankar Kumar, Adv.
Mr. Vikash Chandra Shukla , AOR
Mr. Onkar Singh, Adv.
Ms. Avni Singh, Adv.
Ms. Anamika Mishra, Adv.
Ms. Pragati Katiyar, Adv.
Ms. Anshika, Adv.
Mr. P.V. Dinesh, Sr. Adv.
Ms. Anna Oommen, Adv,
Ms. Sumita Hazarika, AOR
Mr. Praveen Kumar Mishra, Adv.
Mr. Swaraj S.A., Adv.
Mr. Dawneesh Shaktivats, AOR
Mr. Harsha Gollamudi, Adv.
Mohd. Yasin, Adv.
Mr. Aman Sabir Saifi, Adv.
Mr. Rajat Barnwal, Adv.
Ms. Himanshi Mehta, Adv.
For Intervenor:
Mr. Jayesh K. Unnikrishnan, AOR
Ms. Sasmita Tripathy, Adv.
Mr. Ashish Kumar Rai, Adv.
Ms. Smriti Parija, Adv.
Ms. Gitanjali Tripathy, Adv.
Ms. Gautami Budhapriya, Adv.
Mr. Vivek Kumar, Adv.
Mr. Amresh Kumar, Adv.
Mr. Vijay Hansaria, Sr. Adv.
Ms. Kavya Jhawar, Adv.
Ms. Nandini Rai, Adv.
Mr. Aashay Shukla, Adv.
Ms. Sneha Kalita, AOR
Mr. Alex Joseph, AOR
Ms. Deepa Joseph, Adv.
Ms. Dhruvi Sikarwar, Adv.
30
Mr. Mayank Dwivedi, Adv.
Ms. Albina Sebastian, Adv.
Ms. Supriya Verma, Adv.
In IA No.78583/26 Mr. Sanjay Hegde, Sr. Adv.
Mr. Anas Tanwir, AOR
Mr. Shwetank Sailakwal, Adv.
Mr. Ankit Tiwari, Adv.
Mr. Ebad Ur Rahman, Adv.
Mr. Masoom Raj Singh, Adv.
Mr. Ashish Kumar, Adv.
Mr. Zainab Shaikh, Adv.
Ms. Tanya Hegde, Adv.
Ms. Farah Hashmi, Adv.
Mr. Fakhre Alam, Adv.
Mr. Zaid Raza, Adv.
Mr. Mayank Suryan, Adv.
Mr. Abhinanda Bhuyan, Adv.
Mohd. Asif Abbas, Adv.
Mr. Kashif Jamal, Adv.
Mr. Ayush Kumar Shukla, Adv.
Mr. Varinder Kumar Sharma, AOR
Mr. Varun Thakur, Adv.
Mr. Ram Karan, Adv.
Mr. S.P. Singh, Adv.
Ms. Shraddha Saran, Adv.
Ms. Vishakha Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Arguments from petitioners’ side concluded.
2. List tomorrow, i.e., 29.04.2026 to commence the arguments on behalf of the respondents.
(NITIN TALREJA) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 31