Allahabad High Court
Smt.Ganeshi Devi vs State Of U.P.& Others on 12 January, 2010
Bench: Vijay Manohar Sahai, Virendra Kumar Dixit
Court No. - 9 Case :- WRIT - C No. - 5026 of 1993 Petitioner :- Smt.Ganeshi Devi Respondent :- State Of U.P.& Others Petitioner Counsel :- S.Kumar Respondent Counsel :- S.C. Hon'ble Vijay Manohar Sahai,J.
Hon'ble Virendra Kumar Dixit,J.
Heard learned counsel for the parties. The application is allowed.
The cause shown in the condonation application and restoration application in support of the affidavit is sufficient to recall the order dated 26.11.2002. The writ petition is restored to its original number and it shall not be treated as tied up or part heard to this bench.
Order Date :- 12.1.2010 sks