Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 11 in The Meghalaya Subsidiary Force Act, 1971 11. Suits, etc., against officers and members acting in good faith. No suit, prosecution or legal proceeding shall lie against any officer or member of the Force for anything done in good faith under this Act.
