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State of Goa - Section

Section 22 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

22. Form of voting paper.

- The voting paper shall be in Form No. 6 appended to these rules and printed in Roman and Devnagri script. It shall contain the names of all contesting candidates in alphabetical order as arranged in Form No. 5 together with the distinguishing symbol assigned to each candidate by the Returning Officer under rule 20.